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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Tripura - Subsection

Section 71(4)(ii) in The Tripura Co-operative Societies Rules, 1976

(ii)whether in his opinion, proper books of accounts as required by the Act, there rules and the bye-laws of the society have been kept by the society so far as it appears from the examination of these books; and