Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(1) in The Chennai Metropolitan Area Groundwater (Regulation) Rules, 1988 (1)Every application under clauses (i) and (ii) of sub-section (2) of section 5 of the Act shall be made in Forms II and III, respectively.
