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[Cites 0, Cited by 58] [Entire Act]

Union of India - Section

Section 94 in The Representation of the People Act, 1951

94. Secrecy of voting not to be infringed.—

No witness or other person shall be required to state for whom he has voted at an election.Provided that this section shall not apply to such witness, or other person where he has voted by open ballot.