(3)Papers not covered by clauses (1) and (2) and the accumulation of waste paper baskets shall be sold as waste paper without being torn at all.The sale-proceeds of the sale of waste-paper shall be credited to Government account under head "XXI - Administration of Justice - General Fees, Fines and Forfeiture - Sale proceeds of old furniture, condemned type writers and waste papers, etc." [* *] [The words 'and shown in columns 5 and 6, Forms No. 35' deleted by Notification No. 126/VIII-b-48, dated 14-5-1959, published in U. P. Gazette, Part II, dated 3rd October, 1959.] ensure that the best price is being obtained for the paper, inquiries should be made as to the prices obtainable in neighbouring districts.
