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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Uttarakhand - Subsection

Section 57(2) in Uttarakhand Panchayati Raj Act, 2016

(2)Amendment in any level of any law for time being in force shall not dissolve such Kshettra panchayat working before such amendment unless the time as specified in sub-section (1) terminate/ finishes.