Supreme Court - Daily Orders
The West Bengal Board Of Primary ... vs Priyanka Naskar on 31 July, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1
ITEM NO.21 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14350-
14352/2023
(Arising out of impugned final judgment and order dated 19-05-2023
in MAT No. 910/2023 19-05-2023 in CAN No. 1/2023 19-05-2023 in CAN
No. 2/2023 passed by the High Court At Calcutta)
THE WEST BENGAL BOARD OF PRIMARY EDUCATION & ORS. Petitioner(s)
VERSUS
PRIYANKA NASKAR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.127406/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
WITH
SLP(C) No. 14251-14253/2023 (XVI)
(FOR ADMISSION and I.R. and IA No.126829/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 14346-14348/2023 (XVI)
(IA No.127390/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 31-07-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Ms. Kshitij Singh, Adv.
For Respondent(s) Mr. Joydeep Mazumdar, Adv.
Mr. Kunal K. Jain, Adv.
Ms. Shalini Kaul, AOR
Mr. Rauf Rahim, AOR
Mr. Soumya Dutta, AOR
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2023.07.31
Mr. Amit Kumar Singh, AOR
Ms. K. Enatoli Sema, Adv.
16:24:28 IST
Reason:
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Mr. Tarun Jyoti Tiwari, Adv.
2
Mr. Uday Gupta, Adv.
Ms. Shivani M. Lal, Adv.
Mr. Rahul Kumar Singh, Adv.
Mr. M. K. Tripathi, Adv.
Ms. Sanam Singh, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Ms. Ms. Sundari, Adv.
Mr. Parminder Singh Bhullar, AOR
UPON hearing the counsel the Court made the following
O R D E R
In terms of the order passed by this Court in SLP (C) Nos. 13024-13026 of 2023 (& batch) dated 07.07.2023, the instant Special Leave Petitions are disposed of.
Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER