Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Sikkim - Section Section 4 in Sikkim Interpretation and General Clauses Act, 1977 4. Territorial extent of Sikkim laws. - Every Sikkim law, unless otherwise expressly provided, Applies to the whole of Sikkim.
