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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(b) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(b)the Treasury Receipt or a Crossed Indian Postal Order or a Bank Draft as the case may be showing that the appropriate fee for the renewal of the licence as specified in Rule 8 has been paid.