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[Cites 0, Cited by 0] [Section 356W(1)] [Section 356W] [Entire Act]

Union of India - Subsection

Section 356W(1)(b) in The Merchant Shipping Act, 1958

(b)verifying that, where required, there is on-board a valid International Anti-Fouling System Certificate or a declaration on anti-fouling system; or