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[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of Goa - Subsection

Section 162(d) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)a bulk head anchorage and air lock is tested at its work place at an excavation or tunnelling work immediately after their installation at such place.