Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] Union of India - Subsection Section 14(1)(d) in The Prize Competitions Act, 1955 (d)to seize all things found therein which are intended to be used or reasonably suspected to have been used in connection with such prize competition.