Himachal Pradesh High Court
Sunil Kumar vs Hrtc And Another on 26 April, 2022
Bench: Sabina, Sandeep Sharma
Sunil Kumar versus HRTC and another Execution Petition No. 134 of 2022 .
26.4.2022 Present Mr. Mehar Chand Thakur, Advocate, for the petitioner.
Mr. Ajeet Singh Saklani, Advocate, for the respondents.
Notice. Mr. Ajeet Singh Saklani, Advocate accepts notice on behalf of the respondents and seeks four weeks' time to file reply.
List after four weeks.
(Sabina) Judge (Sandeep Sharma) Judge April 26, 2022 (vikrant) ::: Downloaded on - 26/04/2022 20:11:21 :::CIS