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State of Madhya Pradesh - Section

Section 10 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

10. Teaching in Vishwa Vidyalaya.

(1)All recognised teaching in connection with the Vishwa Vidyalaya courses shall be conducted by the teachers of the Vishwa Vidyalaya in accordance with such scheme as may be framed for each academic year by the Academic Council and shall include lecturing, tutorial classes, laboratory work, field work or other teaching, conducted in accordance with the course of study prescribed by the Regulations.
(2)The authorities responsible for organising such teaching and the maximum number of students shall be admitted to a course shall be prescribed by the statutes.
(3)The courses and curricula shall be prescribed by the Regulations.