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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(2) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(2)Such copies may be certified in the manner provided in section 76 of the Indian Evidence Act, 1872,(Central Act 1 of 1872.).