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[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of West Bengal - Subsection

Section 156(5) in West Bengal Co-operative Societies Rules, 2011

(5)In the case of West Bengal State Co-operative Union and all of district co-operative Unions and other non-trading promotional bodies, audit fee shall be five paise for every one hundred rupees of annual subscription received during the co-operative year from the members subject to minimum of the hundred rupees.