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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(3)(i) in Rajasthan Power Sector Reforms Act, 1999

(i)all references to State Electricity Board in the Indian Electricity Act, 1910 (Central Act No. 9 of 1910) in so far as the State is concerned shall be read as references to the Commission or Corporation or other licensees or wherever it relates to general policy matters to the State Government;