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State of West Bengal - Section

Section 44 in The Darjeeling Gorkha Hill Council Act, 1988

44. Quorum. -

The quorum necessary for the transaction of business at a meeting of the [Council] [Word substituted by W.B. Act 3 of 1994.] shall be [nine Councillors] [Words substituted by W.B. Act 3 of 1994.].