Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(12)] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(12)(i) in Children's University Act, 2009 (i)removing from the students the fear of the examination so that tests are available by means of computer technology as and when the students are ready for the them, and even individually;