Securities Appellate Tribunal
Carnation Industries Limited & Ors. vs Sebi on 12 June, 2024
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 12.06.2024
Misc. Application No. 1769 of 2022
And
Appeal No. 107 of 2023
Carnation Industries Limited & Ors. ...Appellants
Versus
Securities and Exchange Board of India ...Respondent
Dr. S.K. Jain, PCS i/b S.K. Jain & Co. for Appellants.
Mr. Sumit Rai a/w Mr. Pratham Masurekar, Mr. Nishit Dhruva,
Ms. Shefali Shankar and Ms. Rasika Ghate, Advocates i/b MDP
& Partners for the Respondent.
ORDER:
Heard. Order reserved.
Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 12.06.2024 MADHUKAR Digitally signed by MADHUKAR SHAMRAO SHAMRAO msb BHALBAR BHALBAR Date: 2024.06.13 10:54:11 +05'30'