Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2)(ii) in The Orissa Co-operative Societies Rules, 1965

(ii)A Central Co-operative Bank shall invest its reserve funds with the Orissa State Co-operative Bank Ltd.