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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in The U.P. Antarim Zila Parishad Act, 1958

(c)"District Planning Committee" means the District Planning Committeee for the time being constituted for the district under Government Memorandum No. 10178-P-55-152-P-55, dated 22nd October, 1955, as amended from time to time and reproduced in the Schedule;