Section 19(1)(c) in The U.P. Scheduled Commodities Distribution Order, 1990

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State of Uttar Pradesh - Subsection

Section 19(1)(c) in The U.P. Scheduled Commodities Distribution Order, 1990

(c)examine and seize any books of accounts and documents which in the opinion of such officer may be useful for, or relevant to, any proceeding under this Order and return such books of accounts and documents to the person from whom they were seized after copies thereof or extracts therefrom as may be considered necessary and certified by that person to be correct, have been taken;

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State of Uttar Pradesh - Subsection

Section 19(1)(c) in The U.P. Scheduled Commodities Distribution Order, 1990