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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Dr. Mushtaq Ahmad Shah on 2 December, 2022

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                      S. No. 17
                                                      Regular Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR

                               CPC No. 01/2010

Robkar                                                   ...Petitioner(s)

Through: None.
                                         Vs.

Dr. Mushtaq Ahmad Shah                                  ...Respondent(s)

Through: None.
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                  ORDER

02.12.2022 None appears for the parties. Await appearance. Adjourned. List on 03.02.2023.

(JAVED IQBAL WANI) JUDGE SRINAGAR 02.12.2022 Ishaq