Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Dr. Mushtaq Ahmad Shah on 2 December, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 17
Regular Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPC No. 01/2010
Robkar ...Petitioner(s)
Through: None.
Vs.
Dr. Mushtaq Ahmad Shah ...Respondent(s)
Through: None.
CORAM:
HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
02.12.2022 None appears for the parties. Await appearance. Adjourned. List on 03.02.2023.
(JAVED IQBAL WANI) JUDGE SRINAGAR 02.12.2022 Ishaq