Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in The Tamil Nadu Special Security Group Act, 1993 6. Liability for service in any part of State of Tamil Nadu and elsewhere.— Every member of the Group shall be liable to serve in any part of the State of Tamil Nadu or in any other part of India as well as outside India.
