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State of Odisha - Section

Section 1 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

1. Short title, extent and commencement.

(1)These Regulations may be called the Cuttack Development Authority (Planning and Building Standards) Regulations, 2001.
(2)They shall extend to the whole of the area within the jurisdiction of Cuttack Development Authority.
(3)They shall come into force on the date of their publication in the Orissa Gazette.