Supreme Court - Daily Orders
R K Nigam vs M/S. U.P. Electronics Corp. Ltd. on 24 November, 2014
ITEM NO.83 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 23892/2014
R K NIGAM Petitioner(s)
VERSUS
M/S ELECTRONICS TEST AND DEVELOPMENT CENTRE PANKI KANPUR AND ANR
Respondent(s)
(with interim relief and office report)
Date : 24/11/2014 This petition was called on for hearing today.
For Petitioner(s) Mr. Akarsh Garg,Adv.
Mr. Sunil Kumar Jain,Adv.
For Respondent(s) Mr. Abhishek Swarup,Adv.
M/s Manoj Swarup & Co.,Advs.
UPON hearing the counsel the Court made the following
O R D E R
The Learned counsel for the respondent No.2 seeks and is given four weeks' time to file the counter affidavit.
Await the return of the service of notice already issued to the respondent No.1.
List again on 6.2.2015.
(M K HANJURA) Signature Not Verified Registrar MG Digitally signed by Madhu Grover Date: 2014.11.25 15:15:32 IST Reason: