Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(g) in The Indian Council Of World Affairs Act, 2001

(g)seven members, who are [either media personalities or persons from organisations] [Substituted by[either media personalities or representatives of organisations] Indian Council of World Affairs (Amendment) Act, 2003(5 of 2004) ] such as India International Centre, Centre for Policy Research, Indian Council of Social Science Research, Institute of Defence Studies and Analyses, Indian Council of Cultural Relations, and interested in the work and objectives of the Council to be nominated [Substituted by[selected]Indian Council of World Affairs (Amendment) Act, 2003(5 of 2004) ] by the Governing Body of the Council;