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State of Rajasthan - Section

Section 82 in The Manual of Departmental Orders

82. Standing Order

No. 55E/GNR/3018-19, dated 30-6-1967.The Government of Rajasthan in the Finance (Expenditure Rules) Department have laid great stress on most expeditious disposal of pension cases of the employees who have been retired on 1-7-67.In order to keep constant watch on the progress of finalisation of pension cases, the enclosed proforma of fortnightly statements showing incumbent wise progress of finalisation of pension cases of Government servants retired on or before 1-7-1967 has been prescribed. It is, therefore, enjoined upon all Heads of Offices under the contro of Chief Engineer, Irrigation and Chief Engineer, Irrigation (North) Raj. to send these fortnightly progress reports in two parts I for those retiring on 1-7-1967 and part II for those retired prior to 1-7-1967 so as to reach this office by 10th and 25th of every month commencing from 1st July, 1967.All the heads of Offices are further advised to take assistance's of the Sr. Accounts Officer of this Office in all cases of doubts/difficulties in the preparation or settlement of the pension cases.This may please be given top priority as the Government has decided to take serious view of delays in the finalisation of pensions cases.Receipt of this letter may kindly be acknowledged.Statement showing progress of finalisation of Pension cases of Government Servants retired on 1st July 67.
Name of the Pension sanctioning authority: Report for the fortnight ending.......
Names of Government Servants retired (withdesignation) Number of pension applications
Already reed. Reed, during fortnight Total Already verified Verified during the fortnight Total columns 5 & 6 Unverified (difference of col. 7 & 4)
1 2 3 4 5 6 7 8
               
No. of cases pending for Number of pension cases sanctioned and sent toAccountant General No. of P.P.O. issued
Pay fixation Condonation Already sancitoned Sent during fortnight Total Already issued Issued during the fortnight Total
9 10 11 12 13 14 15 16
               
Head of the Office.Signature of the AssistantNote.- A list of cases pending for either pay fixation or condonation of breaks in service should be appended.