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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(68) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(68)"Transmission System" means a line or a group of lines with or without associated sub-station, equipment associated with transmission lines and sub-stations identified under the scheme as per the Investment Approval(s) and shall include associated communication system;