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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(iii) in The M.P. State Dental Council Rules, 1969

(iii)For the purposes of elections under clause (d) of Section 21 of the Act, the members of the Madhya Pradesh Medical Council presently known as Mahakoshal Medical Council on the day, which shall be 30 days before the date fixed under clause (a) of rule 5 shall constitute the electoral roll.