Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 50 in Gujarat Elementary Education Rules, 2010 50. Vacancy not to affect proceedings. - During any vacancy in an Education Committee, the continuing members may act as if no vacancy had occurred.
