Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(b) in The West Bengal Factories (Exemption) Rules, 1982 (b)a notice stating fully the nature of the repairs, the time of commencement of work on the same and its probable duration shall he sent to the Inspector forthwith,
