Section 24(4)(ii) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(4)(ii) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

(ii)the second efficiency bar unless he has continued to work steadily and to the best of his ability, has working knowledge of relevant laws and rules, his work ana conduct are round to Be satisfactory and unless his integrity is certified.

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State of Uttar Pradesh - Subsection

Section 24(4)(ii) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979