Section 2(16)(k) in The Maharashtra Municipal Corporations Act, 1949

[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(16)(k) in The Maharashtra Municipal Corporations Act, 1949

(k)any other Corporations, Company, Body or Authority owned or set-up by, or subject to administrative control of, the Central Government or any State Government,

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State of Maharashtra - Subsection

Section 2(16)(k) in The Maharashtra Municipal Corporations Act, 1949