Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 248] [Entire Act]

Union of India - Section

Section 13 in Income Tax Rules, 1962

13. Application for extension of time for filing return of income.

- Omitted by the IT (Fifth Amdt.) Rules, 1989, w.e.f. 18-5-1989.