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[Cites 0, Cited by 0] [Section 186(13)] [Section 186] [Entire Act]

State of Jharkhand - Subsection

Section 186(13)(e) in Criminal Court Rules of the High Court of Judicature at Patna

(e)copy of an order of maintenance, when the copy is given under Section 490 of the said Code to the person in whose favour the order is made or to his guardian, if any or to the person to whom the allowance is to be paid;