Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(1) in Tamil Nadu Non-Resident Tamil's Welfare Act, 2011 (1)The term of office of the directors other than ex-officio directors nominated under sub-section (3) of Section 10 shall be three years.
