Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 14 in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982 14. In addition to the searching fee, expedition fee of rupee one shall also be payable for every application for urgent inspection or information.
