Kerala High Court
Sherlymole P.B vs Institute Of Human Resources ... on 3 December, 2019
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 03RD DAY OF DECEMBER 2019 / 12TH AGRAHAYANA, 1941
WP(C).No.30798 OF 2011(Y)
PETITIONER:
SHERLYMOLE P.B.
W/O.JOHNSON PHILIP,EDACKAMANNIL HOUSE,, GRADE
GRADEN,THRIKKAKARA P.O,KOCHI 682 021, (ASSOCIATE
PROFESSOR(CHEMISTRY),MODEL ENGINEERING,
COLLEGE,INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,,
THRIKKAKARA
BY ADVS.
SRI.S.SUBHASH CHAND
SMT.V.AJITHA
RESPONDENTS:
1 INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
PRAJOE TOWERS,VAZHUTHACAUD,, THIRUVANANTHAPURAM 695
014,, REPRESENTED BY ITS DIRECTOR
2 THE DIRECTOR
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,, PRAJOE'
TOWERS,VAZHUTHACAUD,, THIRUVANANTHAPURAM 695 014
3 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO,
GOVERNMENT,HIGHER EDUCATION(K) DEPARTMENT,,
GOVERNMENT SECRETARIAT,, THIRUVANANTHAPURAM 695 001
R1, R3 BY GOVERNMENT PLEADER
R1 BY SRI.V.A.MOHAMMED, SC, IHRD
R1-2 BY SRI.DEEPU THANKAN, SC, IHRD
GP. SHRI. RON BASTIAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.12.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.30798 OF 2011(Y)
2
JUDGMENT
It is submitted by the learned counsel for the petitioner that this writ petition becomes infructuous. Hence, this writ petition is dismissed as infructuous.
Sd/-
ANU SIVARAMAN JUDGE Bng/06.12.19