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Allahabad High Court

Manoj Kumar Agrawal And Another vs State Of U.P. And Another on 6 July, 2010

Author: Vinod Prasad

Bench: Vinod Prasad

Court No. - 54

Case :- APPLICATION U/S 482 No. - 22933 of 2009

Petitioner :- Manoj Kumar Agrawal And Another
Respondent :- State Of U.P. And Another
Petitioner Counsel :- Lav Srivastava,Ashutosh Pratap Singh
Respondent Counsel :- Govt. Advocate,R.P.Dwivedi

Hon'ble Vinod Prasad,J.

List has been revised. Learned counsel for the applicant is present along with learned AGA. Sri R.P. Dwivedi, learned counsel for the respondent no. 2 is not present.

List in the cause list again on 22nd July, 2010. Interim order is extended till the next date of listing. Order Date :- 6.7.2010 Manoj