Allahabad High Court
Manoj Kumar Agrawal And Another vs State Of U.P. And Another on 6 July, 2010
Author: Vinod Prasad
Bench: Vinod Prasad
Court No. - 54 Case :- APPLICATION U/S 482 No. - 22933 of 2009 Petitioner :- Manoj Kumar Agrawal And Another Respondent :- State Of U.P. And Another Petitioner Counsel :- Lav Srivastava,Ashutosh Pratap Singh Respondent Counsel :- Govt. Advocate,R.P.Dwivedi Hon'ble Vinod Prasad,J.
List has been revised. Learned counsel for the applicant is present along with learned AGA. Sri R.P. Dwivedi, learned counsel for the respondent no. 2 is not present.
List in the cause list again on 22nd July, 2010. Interim order is extended till the next date of listing. Order Date :- 6.7.2010 Manoj