Supreme Court - Daily Orders
Rajasthan State Road Transport ... vs Bajrang Lal Chhipa on 12 November, 2018
Bench: Arun Mishra, Vineet Saran
ITEM NO.24 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)……….. Diary No(s).38140/2018
(Arising out of impugned final judgment and order dated 11-05-2018
in DBSAW No.649/2018 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
RAJASTHAN STATE ROAD TRANSPORT CORPN. & ANR. Petitioner(s)
VERSUS
BAJRANG LAL CHHIPA & ORS. Respondent(s)
(With appln.(s) for c/delay in filing SLP, exemption from
filing O.T. and deleting the name of respondent)
Date : 12-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Ms. Ritu Bhrdwaj,Adv.
Mr. Sachin Mittal,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending applications stand disposed of.
(Jagdish Chander) (Sarita Purohit)
Branch Officer AR-cum-PS
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2018.11.12
17:23:16 IST
Reason: