Supreme Court - Daily Orders
Madhya Kshetra Basmati Growers ... vs The Intellectual Property Appellate ... on 25 August, 2021
Bench: L. Nageswara Rao, B.R. Gavai
1
ITEM NO.6 Court 5 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8461/2020
(Arising out of impugned final judgment and order dated 27-02-2020
in WP No.9564/2016 passed by the High Court Of Judicature At
Madras)
MADHYA KSHETRA BASMATI GROWERS ASSOCIATION SAMITI Petitioner(s)
VERSUS
THE INTELLECTUAL PROPERTY APPELLATE BOARD,
CHENNAI & ORS. Respondent(s)
(with applns. for exemption from filing c/c of the impugned
judgment, exemption from filing affidavit and permission to file
additional documents/facts/annexures)
WITH
SLP(C) No. 8529/2020 (XII)
(with applns. for exemption from filing c/c of the impugned
judgment, permission to file additional documents/facts/annexures,
intervention application, exemption from filing O.T. ON IA
93109/2020)
Date : 25-08-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Dr. Abhishek Manu Singhvi,Sr.Adv.
Mr. Mohit Goel, Adv.
Mr. Sidhant Goel, Adv.
Ms. Ruchira Gupta, Adv.
Mr. Aditya Goel, Adv.
Mr. Karmanya Dev Sharma, Adv.
Mr. Anurag Sharma,Adv.
Ms. Akansha Sisodia, Adv.
Mr. Shishir Deshpande, AOR
Signature Not Verified
Mr. Sai Deepak, Adv.
Mr. Gopal Jha, AOR
Digitally signed by
BALA PARVATHI
Date: 2021.08.26
18:23:55 IST
Reason: Mr. Shreyash Bhardwaj, Adv.
Mr. Avinash Kumar Sharma, Adv.
Mr. Abhishek R. Avdhani, Adv.
2
For Respondent(s) Mr. Tushar Mehta, SG
Mr. Sanjay Jain, ASG.
Mr. Rajendra Kumar, Adv.
Mr. Ashish Kanta Singh, Adv.
Mr. Abhinav Mukerji, AOR
Mr. S.Guru Krishna Kumar,Sr.Adv.
Mr. M. A. Chinnasamy, AOR
Mr. Ashish Kumar Upadhyay,Adv.
Mr. Y.Lokesh,Adv.
Mr. V.Keerthana,Adv.
Ms. C.Rubavathi,Adv.
Mr. M.Veeraragavan,Adv.
Mr. Anubhav Chaturvedi,Adv.
Mr. Pankaj Agarwal,Adv.
Ms. Pragati Neekhra, AOR
UPON hearing the counsel the Court made the following
O R D E R
list this matter on 01.09.2021.
(B.Parvathi) (Anand Prakash) Court Master Court Master