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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(1)(h) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(h)determine the amount of exemption, if any, from the payment of the contribution that may be granted in respect of plots or portions thereof exclusively used or occupied for religious or charitable purposes at the date on which public notice of the scheme is published under section 52 of this Act;