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[Cites 0, Cited by 92] [Entire Act]

Union of India - Section

Section 14 in The Registration Act, 1908

14. Establishments of registering officers.

- [* * *] [Sub-Section (3) omitted by A.O.1937.]
(2)The [State Government] [Sub-Section (1) omitted by A.O.1937.] may allow proper establishments for the several offices under this Act.