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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(5) in The Copyright Rules, 2013

(5)The Board shall determine the Tariff Scheme of the copyright society under section 33A, after taking into consideration:
(a)the prevailing standards of royalties in regard to such commercial exploitation of works; and
(b)such other matters as may be considered relevant by the Board.