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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(iii) in Andhra Pradesh Building Rules - 2012

(iii)For Tower block. - The coverage and alround setbacks shall be minimum 50 % of the Podium Block, and shall be at least 3m from the Podium edge on all sides,