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State of Bihar - Section

Section 11 in Bihar Boiler Operation Engineer's Rules, 1960

11. Function of the Board.

- The Board of Examiners shall-
(i)conduct examinations of candidates for the grant of certificates of proficiency as a Boiler Operation Engineer;
(ii)have powers to appoint any person as a paper-setter and examiner, at any examination;
(iii)grant certificate of proficiency as a Boiler Operation Engineer; and
(iv)consider the reports of enquiries into allegations of drunkenness, negligence of duty, misconduct on the part of Boiler Operation Engineers.