Section 18(1) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975
(1)The Allotting Authority shall cause a public notice to be issued in Form XIII giving full details of the land to be sold by [sealed bid] [Substituted by Notification No. F. 4(19) Col./99, dated 9.11.99-Rajasthan Gazette, Extraordinary Part IV-C(I), dated 1.4.2000, page 5(3).[w.e.f. 9.11.99] = 2001 RSCS/Part II/page 88/H. 77 for the expression: 'public auction'], viz., number of chak, number of the square and killa and the date and place of auction.
