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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(3)No person shall be considered for promotion in the service unless he is regularly selected on the post from which promotions to be made in accordance with the methods of recruitment prescribed under the provisions of these rules.