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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(o) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(o)emoluments and terms and conditions of service for the benefits of officers and teachers of the university payable from the university fund; (p) mode of determining seniority for the purpose of this Act;